Supreme Court - Daily Orders
State Of Madhya Pradesh vs Sonu @Avdhesh Kumr Rai on 14 September, 2016
Bench: S.A. Bobde, Ashok Bhushan
ITEM NO.25 COURT NO.12 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No....../2016
CRL.M.P. No.14511/2016
(Arising out of impugned final judgment and order dated 21/08/2015
in MCRC No.8605/2013 passed by the High Court Of M.P. At Gwalior)
STATE OF MADHYA PRADESH Petitioner(s)
VERSUS
SONU @AVDHESH KUMR RAI Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP)
Date : 14/09/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s) Mr. Sunny Choudhary, Adv.
For Mr. Arjun Garg,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay.
However, the question of law is kept open.
(Sanjay Kumar-II) (Indu Pokhriyal)
Court Master Court Master
Signature Not Verified
Digitally signed by
SANJAY KUMAR
Date: 2016.09.14
16:37:11 IST
Reason: