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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Assam - Subsection

Section 14(1)(iii) in The Assam Administrative Tribunal Regulations, 1977

(iii)whether it is accompanied by a certified copy of the order against which the appeal has been filed or an affidavit under item (ii) of Regulation 12 along with the requisite number of copies;