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[Cites 0, Cited by 0] [Section 221] [Entire Act]

State of Andhra Pradesh - Subsection

Section 221(i) in Andhra Pradesh Rules Under the Registration Act, 1908

(i)'Archival' means capturing data, including images, on to electronic storage media like the CD, the tape, the hard disk and the like, with the intention of preserving the same for long periods and for retrieving when required and includes re-archival;