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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

(2)While making recommendations and suggested changes about the vending zones, the Town Vending Committee shall have to take in to consideration the load width, traffic flow and the pedestrian movement in the area concerned.