Section 27 in The Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
27. Prevention of harassment by police and other authorities.—
Notwithstanding anything contained in any other law for the time being in force, no street vendor who carries on the street vending activities in accordance with the terms and conditions of his certificate of vending shall be prevented from exercising such rights by any person or police or any other authority exercising powers under any other law for the time being in force.
