Allahabad High Court
U.P.S.R.T.C.Ltd. Thru' R.M. Moradabad vs Mohd. Ayyub And Others on 4 February, 2010
Author: Ram Autar Singh
Bench: Prakash Chandra Verma, Ram Autar Singh
Court No. - 34 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1201 of 2009 Petitioner :- U.P.S.R.T.C.Ltd. Thru' R.M. Moradabad Respondent :- Mohd. Ayyub And Others Petitioner Counsel :- A.K. Mishra Hon'ble Prakash Chandra Verma.J.
Hon'ble Ram Autar Singh,J. List after service report. Order Date :- 4.2.2010 RKS/