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Madhya Pradesh High Court

Smt. Nidhi @ Sarni Kushwaha Patel vs Rajendra @ Kishan (Raju) Kushwaha Patel on 19 April, 2022

Author: Sujoy Paul

Bench: Sujoy Paul

                                                                        1
                                                IN THE HIGH COURT OF MADHYA PRADESH
                                                             AT JABALPUR
                                                                  FA No. 517 of 2022
                                       (SMT. NIDHI @ SARNI KUSHWAHA PATEL Vs RAJENDRA @ KISHAN (RAJU) KUSHWAHA PATEL)

                                   Dated : 19-04-2022
                                        Shri A.K. Mehra, learned counsel for the appellant.

                                        The appeal is admitted for hearing.
                                        Issue notice to the respondent on payment of PF within seven days.

Record of court below be requisitioned. List alongwith F.A. No.390 of 2022.



                                      (SUJOY PAUL)                                       (DWARKA DHISH BANSAL)
                                         JUDGE                                                  JUDGE
                                   bks




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Date: 2022.04.20 13:14:06 IST