Madhya Pradesh High Court
Smt. Nidhi @ Sarni Kushwaha Patel vs Rajendra @ Kishan (Raju) Kushwaha Patel on 19 April, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
FA No. 517 of 2022
(SMT. NIDHI @ SARNI KUSHWAHA PATEL Vs RAJENDRA @ KISHAN (RAJU) KUSHWAHA PATEL)
Dated : 19-04-2022
Shri A.K. Mehra, learned counsel for the appellant.
The appeal is admitted for hearing.
Issue notice to the respondent on payment of PF within seven days.
Record of court below be requisitioned. List alongwith F.A. No.390 of 2022.
(SUJOY PAUL) (DWARKA DHISH BANSAL)
JUDGE JUDGE
bks
Signature Not Verified
SAN
Digitally signed by BASANT KUMAR
SHRIVAS
Date: 2022.04.20 13:14:06 IST