Section 8(1)(e) in Sai Nath University, Jharkhand Act, 2012

[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

(e)To demand and (Sic) such fees bills (Sic) and collect charges as may be fixed by the Statutes or rules, as the case may be.

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