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[Cites 0, Cited by 0] [Section 17A] [Entire Act]

State of West Bengal - Subsection

Section 17A(1) in The Asansol Municipal Corporation Act, 1990.

(1)Notwithstanding anything contained in this chapter or elsewhere in this Act or the rules made thereunder, an officer or other employee of the Corporation shall retire from service compulsorily with effect from the afternoon of the last day of the month in which he attains the age of sixty years.