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[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(1) in The Maharashtra Specified Co-operative Societies Elections to Committees Rules, 1971

(1)The election of a nominee of a society as a member of the Committee of any Specified Society under sub-section (2) of Section 144-C shall be held in accordance with the provisions of this rule.