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Andhra Pradesh High Court - Amravati

The Venkatapalem Sand Mining Womens ... vs The State Of Andhra Pradesh, Rep. By The ... on 2 December, 2024

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 APHC010478512016
                      IN THE HIGH COURT OF ANDHRA PRADESH
                                    AT AMARAVATI                          [3310]
                             (Special Original Jurisdiction)

                    MONDAY ,THE SECOND DAY OF DECEMBER
                      TWO THOUSAND AND TWENTY FOUR

                                    PRESENT

            THE HONOURABLE DR JUSTICE K MANMADHA RAO

                         WRIT PETITION NO: 2643/2016

Between:

The Venkatapalem Sand Mining Women's Mutually and                ...PETITIONER(S)
Others

                                       AND

The State Of Andhra Pradesh Rep By The Principal and ...RESPONDENT(S)
Others

Counsel for the Petitioner(S):

   1. P DHARMESH

Counsel for the Respondent(S):

   1. GP FOR MINES AND GEOLOGY (AP)

   2. V R N PRASHANTH

   3. GP FOR PANCHAYAT RAJ RURAL DEV (AP)

The Court made the following:

ORDER:

None appeared for the petitioners. On the earlier occasion also, there was no representation on behalf of the petitioners. So, it appears that the petitioners are not interested to prosecute the writ petition.

2. Accordingly, the Writ Petition is dismissed for non-prosecution.

No order as to costs.

As a sequel, interlocutory applications, if any pending, shall stands closed.

_________________________ DR. K. MANMADHA RAO, J.

Date: 02.12.2024 ARR 3 HON'BLE DR.JUSTICE K.MANMADHA RAO Writ Petition No.2643 of 2016 Date: 02.12.2024 ARR