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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(3) in Sikkim Subjects Regulation 1961

(3)In any case of doubt as to whether a person has domicile within the territory of Sikkim under this section, the matter shall be decided by The Chogyal with the assistance of a Board consisting of persons to be appointed in accordance with the rules made under this Regulation.