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[Cites 0, Cited by 0] [Section 31D] [Entire Act]

State of Gujarat - Subsection

Section 31D(5) in The Gujarat Agricultural Produce Markets Act, 1963

(5)Where the agricultural produce is purchased directly from the agriculturist, the market fee shall be paid to the market committee constituted under section 11 from whose market area the agricultural produce has been bought and removed.