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[Cites 0, Cited by 0] [Section 64] [Entire Act]

State of Maharashtra - Subsection

Section 64(4) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(4)The mention of particular matters in this section shall not affect the general application to this Act of section 7 of the Bombay General Clauses Act. 1904 (which relates to the effect repeals).