Supreme Court - Daily Orders
X (The Prosecutrix) vs Shageer Ahmed @ Sagheer Ahmad on 5 April, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
ITEM NO.37 COURT NO.14 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL)..... Diary No(s).9646/2019
(Arising out of impugned final judgment and order dated 09-01-2019
in CRLMN No.74825/2018 passed by the High Court Of Judicature At
Patna)
X (THE PROSECUTRIX) Petitioner(s)
VERSUS
SHAGEER AHMED @ SAGHEER AHMAD & ANR. Respondent(s)
(With appln.(s) for exemption from filing O.T., permission to file
SLP and filing the petition without disclosing the identity of the
petitioner)
Date : 05-04-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Parthiv K. Goswami,Adv.
Mr. Rahul Pratap,AOR
Ms. Prachi Nirwan,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted.
We are not inclined to interfere in the matter. The special leave petition is, accordingly, dismissed.
Pending applications stand disposed of.
Signature Not Verified(Anita Rani Ahuja) (Sarita Purohit) Digitally signed by Branch Officer AR-cum-PS SARITA PUROHIT Date: 2019.04.06 12:34:02 IST Reason: