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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

Union of India - Subsection

Section 15(2)(a) in The Khadi And Village Industries Commission Act, 1956

(a)to [plan and organise, directly or through specified agencies] [Substituted [plan and organise] by Act 10 of 2006 (w.e.f. 22.3.2006) ] training of persons employed or desirous of seeking employment in khadi and village industries;