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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Bihar - Subsection

Section 8(2) in Bihar Electricity Commission (Standards of Performance of Intra Transmission Licensees) Regulations, 2019

(2)Such information in the requisite formats shall be submitted to the Commission twice during the financial year, on six monthly basis by 31st October and 30th April for the periods April to September and October to March respectively.