Supreme Court - Daily Orders
Texmo Industries vs Texmo Pipes And Products Ltd on 27 October, 2025
ITEM NO.29 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. MASHROOR ALAM KHAN
Transfer Petition(s)(Civil) No(s). 2168/2024
TEXMO INDUSTRIES Petitioner(s)
VERSUS
TEXMO PIPES AND PRODUCTS LTD. & ORS. Respondent(s)
Date : 27-10-2025 This petition was called on for hearing today.
For Petitioner(s) :
Mr. Ayush Sharma, AOR
Mr. Ashish Sharma, Adv.
For Respondent(s) :
UPON hearing the counsel the Court made the following
O R D E R
Ld. Counsel for petitioner has filed an application for effecting service through publication in respect of Respondent No.1.
The same is Allowed.
Four weeks time is granted to Ld. Counsel for petitioner to file affidavit with proof of paper publication.
Service is complete on Respondent Nos. 2 and 3 but none has entered appearance.
List again on 3.12.2025.
Signature Not Verified Digitally signed by Madhu Grover MASHROOR ALAM KHAN Date: 2025.10.28 09:57:28 IST Registrar Reason: MG