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[Cites 0, Cited by 0] [Section 9A] [Entire Act]

State of Tamilnadu - Subsection

Section 9A(2) in Tamil Nadu Legislator's Pension Rules, 1977

(2)[ The family of a deceased Member/Pensioner, who is entitled to family pension under sub-section (2-B) of section 12-B of the Act shall apply in form VII along with the particulars in Form IX.]