Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Maharashtra - Subsection Section 10(4) in The Maharashtra Devdasi System (Abolition) Act, 2005 (4)Each Devdasi Prevention Officer shall associate with the non-official members of the concerned District Committee and work in co-ordination with them.
