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Income Tax Appellate Tribunal - Pune

Bharat R. Agarwal,, Pune vs Deputy Commissioner Of Income-Tax,, ... on 26 March, 2021

         IN THE INCOME TAX APPELLATE TRIBUNAL
           PUNE BENCH "B", PUNE - VIRTUAL COURT
          BEFORE SHRI R.S. SYAL, VICE PRESIDENT AND
     SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER

             Miscellaneous Application No.27/PUN/2020
              (arising out of ITA No.1651/PUN/2015)
                     Assessment Year : 2006-07

Bharat Rajkumar Agarwal,         Vs.       DCIT, Circle-1(2),
283, Budhwar peth,                         Pune
Pune - 411 001
PAN : ACRPA6248F
     (Applicant)                               (Respondent)

         Applicant by                  :   Shri Sumit Suhanda
         Respondent by                 :   Shri S.P. Walimbe

         Date of Hearing               :   26.03.2021
         Date of Pronouncement         :   26.03.2021

                              ORDER

PER R.S.SYAL, VP :

This Miscellaneous application has been moved by the assessee urging to rectify an alleged error with respect to Ground Nos. 7 & 8 in the consolidated order passed by the Tribunal on 04-01-2019.

2. At the outset, the ld. AR requested for the withdrawal of the instant miscellaneous application filed by the assessee. The ld. DR did not raise any objection to it. As such, we permit the assessee to withdraw it.

Bharat R. Agarwal

3. In the result, the Miscellaneous Application is dismissed as withdrawn.

Order pronounced in the open court on 26th March, 2021.

       Sd/-                                                     Sd/-
(PARTHA SARATHI CHAUDHURY)                                   (R.S.SYAL)
   JUDICIAL MEMBER                                         VICE PRESIDENT

पुणे Pune; दनांक Dated : 26th March, 2021 सतीश आदेश क ितिलिप अ िे षत/Copy षत of the Order is forwarded to:

1. अपीलाथ / The Appellant;

2. यथ / The Respondent;

3. The CIT(A)-13, Pune

4. The Pr.CIT, Central, Pune

5. िवभागीय ितिनिध, आयकर अपीलीय अिधकरण, पुणे "B" / DR 'B', ITAT, Pune;

6. गाड फाईल / Guard file.

आदेशानुसार/ ार BY ORDER, // True Copy // Senior Private Secretary आयकर अपीलीय अिधकरण ,पुणे / ITAT, Pune Date

1. Draft dictated on 26.03.2021 Sr.PS

2. Draft placed before author 26.03.2021 Sr.PS

3. Draft proposed & placed before JM the second member

4. Draft discussed/approved by JM Second Member.

5. Approved Draft comes to the Sr.PS Sr.PS/PS

6. Kept for pronouncement on Sr.PS

7. Date of uploading order Sr.PS

8. File sent to the Bench Clerk Sr.PS

9. Date on which file goes to the Head Clerk

10. Date on which file goes to the A.R. *