Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 27 in Drugs (Prices Control) Order, 2013 27. Sale of split quantities of formulations. - No dealer shall sell loose quantity of any formulation at a price which exceeds the prorata price of the formulation.
