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Delhi High Court - Orders

Sh. Ajay Kumar vs Ministry Of Electronics And ... on 23 November, 2020

Author: Navin Chawla

Bench: Navin Chawla

$~19
*    IN THE HIGH COURT OF DELHI AT NEW DELHI

+     W.P.(C) 7888/2020
      SH. AJAY KUMAR                                     ..... Petitioner
                   Through           Mr.Manish Sangwan, Mr.Anshul
                                     Kumar, Mr.Bhanu Pratap,
                                     Mr.Abhinav Garg, Advs.

                        versus

      MINISTRY OF ELECTRONICS AND INFORMATION
      TECHNOLOGIES & ORS.                      ..... Respondents
                    Through Ms.Monika Arora, CGSC with
                            Mr.Vikrant N. Goyal, Adv. for R-1.
                            Mr.Mukul Rohatgi, Sr. Adv. with Mr.
                            Tejas Karia, Mr.Pavit Singh Katoch,
                            Ms.Nayantara Narayan, Ms.Malikah
                            Mehra, Advs. for R-2.
                            Mr.Saransh Jain, Ms.Shloka
                            Narayanan, Mr.Tejpal Singh Rathore,
                            Advs. for R-3.
                            Mr.Neel Mason, Ms.Ridhima Pabbi,
                            Ms.Ekta Sharma & Ms.Aditi
                            Umapathy, Advs. for R-4.


      CORAM:
      HON'BLE MR. JUSTICE NAVIN CHAWLA
              ORDER

% 23.11.2020

1. This hearing has been held by video conferencing.

2. The learned counsel for the petitioner submits that though the URLs against which the complaint was filed earlier by the petitioner have been removed/dropped, fresh URLs have been noticed by the petitioner containing the offending material. The URLs complained of by the learned counsel for the petitioner are as under:

"URL of Twitter https://twitter.com/Rohan00962495/status/13163189367999 56993?s=19 https://twitter.com/JaymeenKotak/status/131121676214317 0561?s=19 https://twitter.com/Its_Dip05/status/1321130043750318080 ?s=19 https://pbs.twimg.com/profile_images/13111304266273505 28/JYPP9eHU.jpg https://pbs.twimg.com/profile_images/13114304160546693 12/lEFQs0Cv.jpg URL of Facebook https://www.facebook.com/1430090617300206/posts/24125 81245717800/ https://www.facebook.com/536111893571056/posts/100220 8356961405/ https://www.facebook.com/100011363869080/posts/149243 2994478815/ https://www.facebook.com/100012656970272/posts/105507 4498257773/ https://www.facebook.com/100017690856921/posts/703346 206931735/ https://www.facebook.com/100015778239600/posts/860823 774453556/ https://www.facebook.com/HindustanLIVEFarhanYahiya/vi deos/527313954799458/ https://www.facebook.com/100054727062238/posts/136431 311524437/ https://www.facebook.com/groups/442334083031726/perma link/762868880978243/ https://www.facebook.com/111823473563271/posts/354621 002616849/ URL of Youtube https://youtu.be/FVtoZ2Ka0nY https://youtu.be/MXkIxpZDaPU https://youtu.be/ibh2TDi8oic https://youtu.be/uGER7YOgsyw https://youtu.be/Rs1STmx6i https://youtu.be/4B0dT2H2kNs https://youtu.be/ZNITDqvsqd0 https://youtu.be/dBzwk_9kQEk https://youtu.be/0oMBg2nAxIU https://youtu.be/Y4FXB5_FV8s https://youtu.be/eulWEIU0iM4 https://youtu.be/SvVqBT41lt0 https://youtu.be/9M8pxfH3ef0 https://youtu.be/hIm0x9x2uK4 https://youtu.be/X-vxAnRhheI https://youtu.be/g4yTJkU5M_4 https://youtu.be/TOVNOyk-f5o https://youtu.be/T-XIjcpGTAY https://youtu.be/Lg4ApYEnXWY https://youtu.be/z4QW1PoEl18 https://youtu.be/FtQQydACJwo https://youtu.be/nkLr6ghVZzA https://youtu.be/7ZZSMTze48U https://youtu.be/gV5FETzYCy4 https://youtu.be/HNDaRG6mL9c https://youtu.be/KrGaP9xKiPk https://youtu.be/6agLGysDang https://youtu.be/tZpZQ67CEuM https://youtu.be/xCRaqQPlCis https://youtu.be/eiNPSgk81E4 https://youtu.be/X15I5uEvA7M URL of Instagram https://www.instagram.com/p/CFzEV4Wlk0f/?igshid=zxhtzl 5lloda https://www.instagram.com/p/CFwNVr8B8FC/?igshid=39u prmki4xrb https://www.instagram.com/p/CF9Ljd9AZR8/?igshid=oyosa 6dqom13 https://www.instagram.com/p/CF1dcCVBzrz/?igshid=11bf5 ocpfeqkk https://www.instagram.com/p/CF1tQw0jVBE/?igshid=kd91 rnomihqx https://www.instagram.com/p/CFzxgjWp_91/?igshid=1grmf 7hhj08ld https://www.instagram.com/p/CFusQvRpKKo/?igshid=tcoo oh2vup1e https://www.instagram.com/p/CFvuZeSJ- na/?igshid=1kulbn15a35xr https://www.instagram.com/p/CFyxmiypDaY/?igshid=1c2q 7ab7ghp36 https://www.instagram.com/p/CGAiExKBMD6/?igshid=1nd d22et7rkel https://www.instagram.com/p/CFucbvMhsUT/?igshid=wypq pipxjgn7 https://www.instagram.com/p/CF0AMT5hU7M/?igshid=19j afbzoximyt https://www.instagram.com/p/CFuyCkRhL5x/?igshid=vur0 mhq0vc8y https://www.instagram.com/p/CF1irvNBvpd/?igshid=18pu0 y3k4g2nn https://www.instagram.com/p/CF12UqzBE2P/?igshid=314d z15t7943 https://www.instagram.com/p/CFv6BO_hauB/?igshid=1frg nlkqimhqz https://www.instagram.com/p/CF3ced6lgRN/?igshid=gwqh gx3qyoo5 https://www.instagram.com/p/CFv3YReBp4M/?igshid=lsbqf 7um6xmf https://www.instagram.com/p/CF1XqK5lfQc/?igshid=1pwn vfcu7gpu6 https://www.instagram.com/p/CFxOd1ZA3wi/?igshid=nzgu r4zc5u6n https://www.instagram.com/p/CFwAdOylTms/?igshid=1to8 yp7cyhfcz https://www.instagram.com/p/CFxJbwNhheg/?igshid=r87o un3y0sfv https://www.instagram.com/p/CFwPSvwniB0/?igshid=b71vf 02b5df7 https://www.instagram.com/p/CFyYksvj0Eq/?igshid=189ow jryf3xrz https://www.instagram.com/p/CFy7ErHDHD5/?igshid=4bb 1tnhg3vk2 https://www.instagram.com/p/CFwEtUwHI8b/?igshid=6jaa 3w8id9qu https://www.instagram.com/p/CFu31bRIGR_/?igshid=1qmu hpyof41kh https://www.instagram.com/p/CF8r1H3JYzT/?igshid=a5oxd 8kw5e32 https://www.instagram.com/p/CFuPWijFY- K/?igshid=1tcdazlr644ds https://www.instagram.com/p/CFyyq1FnR5I/?igshid=14o62 22ci804z URL of Google https://www.google.com/search?sxsrf=ALeKk00x7SVFm- 91hU2ZrX0GfJAqdplfPQ:1606106641512&source=univ&t bm=isch&q=justice+for+manisha+valmiki+images&client =ms-android-samsung-ga-
rev1&fir=FlKV3YB9zhTM5M%252CQiP6vuHcherdqM%2 52C_%253BiC84MPdqLMhqvM%252Cg37f8J8LFiXUoM %252C_%253BZO3LkGE9fUGyAM%252CyZCJm5cyEQjH MM%252C_%253BuahXtQaUOTLQuM%252CtIz7zZ_c9zo mpM%252C_%253B5e1xVbWI5qnGmM%252CjiKSboIA_x lgVM%252C_%253B7OIUPD4RmtFdHM%252C1FhXIR4 OkfoNjM%252C_%253Br2sV81bZTdigmM%252CxVq3MC XdA85VeM%252C_%253BfpbFS_XOSUIGUM%252CdLV Xa1C7TDU-UM%252C_%253B5506hNtVj2GILM%252CT- NSkPBB4CgMGM%252C_%253BTetuU5B1kWQjqM%252 CU-
nHHzyDJuWPkM%252C_%253B0gsjdYrO28iheM%252Ci8 Luoxyukw_rwM%252C_%257Cvictim%2520manisha%253 Buttar%2520pradesh%253Bkapoor%2520khan%253Baksh ay%2520kumar%253Bdemand%2520justic."

3. In view of the above, the respondent nos.2 to 4 are directed to block/remove the said URLs from their platforms as soon as possible, subject to any objection that the said respondents may have against any specific URLs, which shall be pointed out to this Court by way of an affidavit before the next date of hearing.

4. List on 28th January, 2021.

NAVIN CHAWLA, J NOVEMBER 23, 2020/Arya