Section 29(4) in The M.P. Bhiksha Vritti Nivaran Niyam, 1977
(4)The details of the daily routine and employment of the inmates during the working hours of the day shall be fixed by the Superintendent with the approval of the Chief Inspector, who shall have power to make changes therein, from time to time, if necessary. The approved time table in this behalf shall be displayed on the notice board of the receiving centre or the certified institution.
