Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 29 in The Petroleum Concession Rules, 1949 29. Central Government may grant or refuse a licence .-(1) Subject to rules 23 and 25, the Central Government may grant or refuse the licence. (2)In case of refusal, intimation of the same shall be given to the applicant in writing and the fee paid under rule 27 shall be refunded.
