Section 3 in The Maulana Azad National Urdu University Act, 1996
3. Establishment of the University.
-(1)There shall be established a University by the name of "Maulana Azad National Urdu University".(2)The headquarters of the University shall be at Hyderabad.(3)The first Chancellor and the first Vice-Chancellor and the first members of the Courts, the Executive Council and the Academic Council and all persons who may hereafter become such officers or members, so long as they continue to hold such office or membership and hereby constituted a body corporate by the name of "Maulana Azad National Urdu University".(4)The University shall have perpetual succession and a common seal and shall sue and be sued by the said name.
