Madhya Pradesh High Court
Smt. Ravikanta Jain vs The State Of Madhya Pradesh on 2 May, 2022
Author: Chief Justice
Bench: Ravi Malimath
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
BEFORE
HON'BLE SHRI JUSTICE RAVI MALIMATH,
CHIEF JUSTICE
&
HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV
ON THE 2nd OF MAY, 2022
WRIT PETITION No. 9307 of 2022
Between:-
1. SMT. RAVIKANTA JAIN, W/O SHRI M. JAIN,
AGED ABOUT 49 YEARS, OCCUPATION: GUEST
FACULTY (FASHION TECHNOLOGY),
GOVERNMENT WOMEN POLYTECHNIC
COLLEGE, JABALPUR, R/O - H.NO. 708, YADAV
COLONY, DAYA NAGAR KAMLA NEHRU
NAGAR, DISTRICT JABALPUR (M.P.)
2. KU. PRATEEKSHA GUPTA, D/O SHRI PRADEEP
GUPTA, AGED ABOUT 30 YEARS, OCCUPATION:
GUEST FACULTY (COMPUTER SCIENCE),
GOVERNMENT WOMEN POLYTECHNIC
COLLEGE JABALPUR, R/O 1280 RANI
DURGAWATI WARD, GARHA, DISTRICT
JABALPUR (M.P)
3. SMT. RESHMA SAHU, W/O SHRI NK SAHU, AGED
ABOUT 44 YEARS, OCCUPATION: GUEST
FACULTY (FASHION TECHNOLOGY),
GOVERNMENT WOMEN POLYTECHNIC
COLLEGE, JABALPUR, R/O SAMDARIYA
RESIDENCY, MR 4 ROAD, UKHARI TIRAHA,
DISTRICT JABALPUR (M.P)
4. KU. POOJA NAGLE, D/O SHRI KAMAL KUMAR
NAGLE, AGED ABOUT 36 YEARS, OCCUPATION:
GUEST FACULTY (MODERN OFFICE
MANAGEMENT), GOVERNMENT WOMEN
POLYTECHNIC COLLEGE, JABALPUR, R/O 184,
BADI OMTI, MADAN MOHAN MALVIYA WARD,
DISTRICT JABALPUR (M.P)
5. SAKET KUMAR SONI, S/O SHRI GOVIND
Signature Not Verified PRASAD, AGED ABOUT 32 YEARS, OCCUPATION:
GUEST FACULTY (COMPUTER SCIENCE),
SAN
Digitally signed by PRASHANT
GOVERNMENT WOMEN POLYTECHNIC
BAGJILEWALE
Date: 2022.05.04 16:06:43 IST COLLEGE JABALPUR, R/O 137, BAJAR WARD
NO. 6, REHLI, REHLIKHAS, REHLI, DISTRICT
2
SAGAR (M.P)
6. AJNEESH KUMAR SHARMA, S/O SHRI
RAMGOPAL SHARMA, AGED ABOUT 31 YEARS,
OCCUPATION: GUEST FACULTY (COMPUTER
SCIENCE), GOVERNMENT WOMEN
POLYTECHNIC COLLEGE JABALPUR, R/O H.NO.
240 KATRA MOHALLA, WARD NO. 4, SIHORA
DISTRICT JABALPUR (M.P)
7. SNEH KUMAR JAT, S/O SHRI RAJENDRA
KUMAR JAT, AGED ABOUT 38 YEARS,
OCCUPATION: GUEST FACULTY (FASHION
TECHNOLOGY), GOVERNMENT WOMEN
POLYTECHNIC COLLEGE JABALPUR, R/O H.NO.
491, GHAMAPUR, NEAR OM DURGA SAI
MANDIR, KANJAR MOHALLA, ARVIND WARD,
DISTRICT JABALPUR (M.P)
.....PETITIONERS
(BY SHRI PRANAY CHOUBEY - ADVOCATE )
AND
1. THE STATE OF MADHYA PRADESH, THROUGH
THE PRINCIPAL SECRETARY, TECHNICAL
EDUCATION, SKILL DEVELOPMENT AND
EMPLOYMENT DEPARTMENT, MANTRALAYA,
VALLABH BHAWAN, BHOPAL (M.P)
2. THE COMMISSIONER, TECHNICAL
ED UCATI ON , GOVERNMENT OF MADHYA
PRADESH, SATPURA BHAWAN, BHOPAL (M.P)
3. THE PRINCIPAL, GOVERNMENT WOMEN
POLYTECHNIC COLLEGE, GHAMAPUR,
JABALPUR (M.P)
4. ALL INDIA COUNCIL FOR TECHNICAL
ED U C ATI O N , THROUGH ITS CHAIRMAN,
NELSON MANDELA MARG, VASANT KUNJ, NEW
DELHI - 110070
.....RESPONDENTS
(SHRI B.D. SINGH - GOVERNMENT ADVOCATE FOR
RESPONDENT NO.1 TO 3 AND SHRI ASHOK KUMAR CHOURASIA -
Signature Not Verified
SAN
ADVOCATE FOR RESPONDENT NO.4)
Digitally signed by PRASHANT
BAGJILEWALE
This petition coming on for admission this day, Hon'ble Shri Justice
Date: 2022.05.04 16:06:43 IST
3
Ravi Malimath, Chief Justice passed the following:
ORDER
Shri B.D. Singh - Government Advocate takes notice for respondents No.1 to 3.
Shri Ashok Kumar Chourasia - Advocate takes notice for respondent No.4.
T h e learned counsel for the petitioners contends that the facts and questions of law involved herein are similar to the one as considered by this Court in its order dated 26.04.2022 passed in Writ Petition No.6159 of 2022 and connected matters. Hence, he pleads that the same order be applicable to the petitioners.
Consequently, the petition is disposed off in terms of the order dated 26.04.2022 passed in Writ Petition No.6159 of 2022.
(RAVI MALIMATH) (PURUSHAINDRA KUMAR KAURAV)
CHIEF JUSTICE JUDGE
pb
Signature Not Verified
SAN
Digitally signed by PRASHANT
BAGJILEWALE
Date: 2022.05.04 16:06:43 IST