Delhi High Court - Orders
Independent Thought vs Union Of India & Anr on 23 November, 2021
Author: Rajiv Shakdher
Bench: Rajiv Shakdher, Talwant Singh
$~11 (2019)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 3811/2019
INDEPENDENT THOUGHT ......Petitioner
Through: None.
versus
UNION OF INDIA & ANR ......Respondents
Through: None.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MR. JUSTICE TALWANT SINGH
ORDER
% 23.11.2021 [Physical Hearing/Hybrid Hearing (as per request)]
1. It is already 4.40 P.M.
2. No time left.
3. List the matter on 06.05.2022.
RAJIV SHAKDHER, J TALWANT SINGH, J NOVEMBER 23, 2021/nk Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:MAMTA RANI Signing Date:29.11.2021 17:26