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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Tamilnadu - Subsection

Section 28(2) in The Tamil Nadu Agricultural Labourers-Farmers (Social Security and Welfare) Scheme, 2006

(2)The Chief Secretary may, around the 15th of every month, review the progress of the implementation of the Scheme with all the Secretaries concerned.