Bombay High Court
Mrs. Vijaya Ashok Sane vs Mr. Shyam Shankar Uttekear And Ors on 29 January, 2019
FARAD CONTINUATION SHEET NO.
IN THE HIGH COURT OF JUDICATURE AT BOMBAY CIVIL APPELLATE JURISDICTION FIRST APPEAL STAMP NO.30128 OF 2018 Office Notes, Memoranda of Coram, Court's of Judge's orders appearance, Court's orders or directions and Registrar's orders None Present.
CORAM : V.R. KACHARE REGISTRAR (JUDL - II) Date : 29th January, 2019 4 weeks time is granted for removing office objections, failing which registration of First Appeal Stamp shall stand refused without further reference to the Court.
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Registrar (Judl.-II) avd - R(J-II) - 29.01.19 ::: Uploaded on - 31/01/2019 ::: Downloaded on - 31/01/2019 22:53:05 :::