Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(2)(n) in THE MAJOR PORT AUTHORITIES ACT, 2021

(n)the procedure to be adopted by the Adjudicatory Board under sub-section (2) of section 58;