Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 106 in Bihar Minor Mineral Rules, 2017 106. Reports of Arrests, Seizures and Searches. - Every Police Officer upon making any arrest, search or seizure shall submit a report to the Collector and to the Mining Officer empowered under Rule 99 within twenty four hours.
