Section 36(2)(vii) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

(vii)Make registration for weighmen and labour for weighing and transporting of goods in respect of transactions held in the market yard or sub-yards

Legal Document View