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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(viii) in The West Bengal Universities and Colleges (Administration and Regulation) Act, 2017

(viii)"Service commission" means the West Bengal college Service Commission constituted under the West Bengal College Service Commission Act, 2012 and such other Service Commission as may be constituted by the State Government;