Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(h) in The Census Act, 1948

(h)any person who trespasses into a census office, shall be punishable with fine which may extend to one thousand rupees and in case of a conviction under part(a), (b) or (c) shall also be punishable with imprisonment which may extend to three years