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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(8) in First Statutes of the Indian Institute of Petroleum and Energy, 2018

(8)consider recommendations of the Advisory or Expert or other Committees constituted under sub-statue (6) and take such action including the making of recommendations to the Board as circumstances of each case may require;