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[Cites 0, Cited by 0] [Section 45(5)] [Section 45] [Entire Act]

State of Tamilnadu - Subsection

Section 45(5)(iii) in Tamil Nadu Pension Rules, 1978

(iii)[sons including step sons, adopted sons and sons born through illegitimate wife. [Rule 45(5)(iii) to (v) substituted - G.O.Ms.No.602, Finance (Pension) Department, dated 13-09-1996 with effect from 1st January 1979.]