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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(1)(b) in The Rajasthan Legislative Assembly (Officers and Members Emoluments and Pension) Act, 1956

(b)daily allowance at the rate of [one thousand five hundred rupees] [Substituted 'one thousand rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] per day within the State and [one thousand seven hundred fifty rupees] [Substituted 'one thousand two hundred fifty rupees' by Rajasthan Act No. 26 of 2017, dated 18.5.2017.] per day outside the state subject, however that such allowance shall not be admissible for such period as is in excess of fifteen days in a calendar month except when the Legislative Assembly is in session :