Patna High Court - Orders
Dr. Manindra Kumar vs The Navodaya Vidyalaya Samiti (Nvs) on 10 April, 2023
Author: P. B. Bajanthri
Bench: P. B. Bajanthri, Arun Kumar Jha
IN THE HIGH COURT OF JUDICATURE AT PATNA
Civil Writ Jurisdiction Case No.1260 of 2022
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1. The Navodaya Vidyalaya Samiti (NVS) through the Commissioner,
Navodaya Vidyalaya Samiti, Department of School Education and Literacy,
Ministry of Education, Government of India, B- 15, Institutional Area,
Sector - 62, Noida, District - Gautam Budh Nagar - 201309 (UP).
2. The Deputy Commissioner, Navodaya Vidyalaya Samiti, Department of
School Education and Literacy, Ministry of Education, Government of India,
regional Office, Karpuri Thakur Sadan, Kendriya Karyalay Parisar, Block -
A and B, 5th Floor, Ashiyana Digha Road, Patna - 800025 (Bihar).
3. The Principal, Jawahar Navodaya Vidyalaya, District - Darbhanga - 847337
(Bihar).
... ... Petitioner/s
Versus
Sunil Kumar Singh Son of Sri Ganga Dayal Singh, Post Graduate Teacher
(History), Jawahar Navodaya Vidyalaya, Brindawan, West Champaran,
Bettiah - 845450, Resident of Habsapur Post - Sarsi, P.S.- Paliganj, District -
Patna - 801110 (Bihar).
... ... Respondent/s
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with
CIVIL REVIEW No. 20 of 2023
In
Civil Writ Jurisdiction Case No.1221 of 2022
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Nitin Roy Son of Sri Lalan Singh Junior Secretariate Assistant (JSA), Jawahar
Navodaya Vidyalaya, Samastipur, Resident of Quarter No.13, Post-R.I.
Birauli, District-Samastipur-848113 (Bihar)
... ... Petitioner/s
Versus
1. The Navodaya Vidyalaya Samiti through The Commissioner, Navodaya
Vidyalaya Samiti, Department of School Education and Literacy, Ministry of
Education, Government of India, B-15, Institutional Area, Sector-62, Noida,
District-Gautam Budh Nagar-201309 (UP)
2. The Deputy Commissioner, Navodaya Vidyalaya Samiti, Department of
School Education and Literacy, Ministry of Education, Government of India,
Regional Office, Karpuri Thakur Sadan, Kendriay Karalay Parisar, Block-A
and B, 5th Floor, Ashiyana Digha Road, Patna-800025 (Bihar).
3. The Principal , Jawahar Navodaya Vidyalaya Samstipur, Po- R.I. Birauli,
District-Samastipur-848113 (Bihar).
4. The State of Bihar, through its Additional Chief Secretary, Education
Department, Government of Bihar.
... ... Opposite Party/s
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Patna High Court CWJC No.1260 of 2022(14) dt.10-04-2023
2/3
with
CIVIL REVIEW No. 28 of 2023
In
Civil Writ Jurisdiction Case No.1338 of 2022
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Dr Umesh Kumar Yadav Son of Lakshmi Narayan Yadav, Post Graduate
Teacher (BIO), Jawahar Navodaya Vidyalaya, Samastipur, Resident of
Quarter No. 28, Post - R.I. Birauli, District - Samastipur - 848113 (Bihar).
... ... Petitioner/s
Versus
1. The Navodaya Vidyalaya Samiti through the Commissioner, Navodaya
Vidyalaya Samiti, Department of School Education and Literacy, Ministry of
Education, Government of India, B- 15, Institutional Area, Sector - 62,
Noida, District - Gautam Budh Nagar - 201309 (UP).
2. The Deputy Commissioner, Navodaya Vidyalaya Samiti, Department of
School Education and Literacy, Ministry of Education, Government of India,
Regional Office, Karpuri Thakur Sadan, Kendriay Karalay Parisar, Block - A
and B, 5th Floor, Ashiyana Digha Road, Patna - 800025 (Bihar).
3. The Principal, Jawahar Navodaya Vidyalaya, Samastipur, P.O. - R.I. Birauli,
District - Samastipur - 848113 (Bihar).
4. The State of Bihar, through its Additional Chief Secretary, Educational
Department, Government of Bihar.
... ... Opposite Party/s
======================================================
with
CIVIL REVIEW No. 30 of 2023
In
Civil Writ Jurisdiction Case No.1326 of 2022
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Dr. Manindra Kumar S/o Sri Ram Brikchna Roy Post Graduate Teacher
(BIO), Jawahar Navodaya Vidyalaya, Darbhanga, Residen tof Pacharhi,
District-Darbhanga-847337 (Bihar)
... ... Petitioner/s
Versus
1. The Navodaya Vidyalaya Samiti (NVS) through the Commissioner,
Navodaya Vidyalaya Samiti, Department of School Education and Literacy,
Ministry of Education, Government of India, B-15, Institutional Area,
Sector- 62, Noida, District- Gautam Budh Nagar- 201309 (UP).
2. The Deputy Commissioner, Navodaya Vidyalaya Samiti, Department of
School Education and Literacy, Ministry of Education, Government of India,
Regional Office, Karpuri Thakur Sadan, Kendriay Karalay Parisar, Block-A
and B, 5th Floor, Ashiyana Digha Road, Patna-800025 (Bihar).
3. The Principal, Jawahar Navodaya Vidyalaya, Darbhanga- 847337 (Bihar).
4. The State of Bihar, through its Additional Chief Secretary, Educational
Department, Government of Bihar.
... ... Opposite Party/s
Patna High Court CWJC No.1260 of 2022(14) dt.10-04-2023
3/3
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Appearance :
(In Civil Writ Jurisdiction Case No. 1260 of 2022)
For the Petitioner/s : Mr.Siddhartha Prasad
For the Respondent/s : Mr.Munna Pd Dixit (M.P. Dixit)
Mr.S.K.Dixit, Advocate
Mr.S.K.Chobey, Advocate
Mr.Swastika, Advocate
(In CIVIL REVIEW No. 20 of 2023)
For the Petitioner/s : Mr.Munna Pd Dixit (M.P. Dixit)
Mr.S.K.Dixit, Advocate
Mr.S.K.Chobey, Advocate
Mr.Swastika, Advocate
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga 12)
Mr.Apurva Kumar, AC to GA12
(In CIVIL REVIEW No. 28 of 2023)
For the Petitioner/s : Mr.Munna Pd Dixit (M.P. Dixit)
Mr.S.K.Dixit, Advocate
Mr.S.K.Chobey, Advocate
Mr.Swastika, Advocate
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga 12)
Mr.Abhanjali. AC to GA12
(In CIVIL REVIEW No. 30 of 2023)
For the Petitioner/s : Mr.Munna Pd Dixit (M.P. Dixit)
Mr.S.K.Dixit, Advocate
Mr.S.K.Chobey, Advocate
Mr.Swastika, Advocate
For the Opposite Party/s : Mr.Smt. Shilpa Singh (Ga 12)
Mr.Abhanjali. AC to GA12
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CORAM: HONOURABLE MR. JUSTICE P. B. BAJANTHRI
and
HONOURABLE MR. JUSTICE ARUN KUMAR JHA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE P. B. BAJANTHRI)
14 10-04-2023Learned counsel for the petitioner-Union of India is not prepared to address the argument on merit.
Relist this matter on 17.04.2023.
(P. B. Bajanthri, J) ( Arun Kumar Jha, J) abhishekkr/-
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