Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Bihar - Section

Section 7 in Bihar Electricity Regulatory Commission (Consumer Grievance Redressal Forum and Electricity Ombudsman) Regulations, 2006

7. Grievance Filing Procedure.

- Every grievance to the Forum shall be submitted in writing. The complaint can also be lodged through e-mail to the e-mail address of the Forum subject to fulfilment of such requirement as the Forum may consider appropriate.