Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 62 in Tamil Nadu Government Servants (Conditions of Service) Act, 2016

62. Application of adhoc rules.

- Where a temporary post is made permanent and, if for any reason, no special rules governing such post are made, the adhoc rules applicable to the said post shall continue to apply to the said post, until special rules are made for the said post.