Section 9 in Karnataka Janapada Vishwavidyalaya Act, 2011
9. officers of the University.
- The following shall be the officers of the University, namely:-(1)The Chancellor;(2)The Pro-Chancellor;(3)The Vice Chancellor;(4)The Registrar;(5)The Registrar (Evaluation);(6)The Finance officer;(7)Deans of Faculties;(8)The Directors, Academic, Planning, Monitoring and Evaluation Board;(9)Such other officers of the University as may be declared by the Statutes to be the officers of the University.
