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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Madhya Pradesh - Subsection

Section 47(1)(a) in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

(a)General Administration Committee. - For all matters connected with establishment and service of Janpad or Zila Panchayat Administration, Integrated Rural Development Programme Planning, Budget, Accounts, Taxation and other financial matters and subjects not covered by the functions allotted to any other committee;