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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Weights and Measures (Enforcement) Rules, 1959

(1)All Weights, Measures and Weighing and Measuring instruments used or intended to be used, in transactions for trade or commerce shall be verified, re-verified and stamped in accordance with the Act and these rules atleast once in every period of one year.]