Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Odisha - Subsection Section 14(1)(iii) in The Orissa Bhoodan and Gramdan Rules, 1972 (iii)out of individuals, preference shall be given in the following order of priority, viz.,-