Himachal Pradesh High Court
M/S Blue Star Limited vs . Rattan Singh And on 5 March, 2022
Bench: Sabina, Satyen Vaidya
M/s Blue Star Limited vs. Rattan Singh and .
others.
CWP No. 1205 of 2022 05.03.2022 Present: Mr. Bhupinder Gupta, Senior Advocate with Ms. Rinki Kashmiri, Advocate for the petitioner.
CWP No. 1205/2022 & CMP No. 2000/2022 Let notice be issued to respondents No.1 and 2 r to for 31st May, 2022, on taking steps within a week.
Operation of impugned order shall remain stayed till then.
( Sabina )
Judge
March 05, 2022 (Satyen Vaidya )
(naveen) Judge
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