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State of Madhya Pradesh - Section

Section 9 in Rules under the M.P. Ceiling on Agricultural Holdings Act, 1960

9. Manner of publication of statement. - The draft statement referred to in sub-sect,on (3) of Section 11 and the final statement referred to in sub-section (6, of the said section shall be published in the manner provided for issuing proclamation in Rule 17 of the rules of procedure of Revenue Officers and Revenue Courts contained in Schedule I to the Madhya Pradesh Land Revenue Code, 1959 (No. XX of 1959).