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State of Bihar - Section

Section 28 in Bihar State Disaster Management Authority (Functions and Management) Rules, 2012

28. Powers of Chairperson.

(1)The Chairperson shall chair all the meetings of the Authority and in his absence, the Vice Chairperson shall preside over the meetings. The Chairperson may invite Minister in charge of Disaster Management to participate as ex- officio special invitee in the meetings of the Authority. The Chairperson may also invite Principal Secretary/Secretary of Disaster Management Department/Finance Department and such other officials to assist the Authority in its meetings.
(2)If any financial power is not vested in any functionary, then it shall vest with the Chairperson.
(3)The Chairperson may approve of any activity in anticipation of the decision of the Authority and seek post facto approval on the same from the Authority.
(4)The Authority may delegate such powers as are necessary to the Vice Chairperson, which are related to day to day administration and functioning of the Authority.