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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttarakhand - Subsection

Section 7(1)(d) in Uttarakhand Goods and Services Tax Act, 2017

(d)[ ***] [Omitted by Uttarakhand Act No. 31 of 2018, dated 11.10.2018.]