Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 9A in Central Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2008 9A. Power to relax. - The Commission may, for reasons to be recorded in writing, relax any of the provisions of these Regulations.
